Zenith Credit Corporation vs Satyaban Basak And Anr
2023 Latest Caselaw 1950 Cal/2

OD-79
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE



                                  EC/279/2019

                         ZENITH CREDIT CORPORATION
                                    VS
                          SATYABAN BASAK AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th August, 2023.

Appearance:

Mr. P. Sinha, Adv.

The Court : At the instance of the award holder, let this matter appear in

the Monthly List of October, 2023.

In the meantime, the award holder is directed to effect fresh service on the

judgment debtor and files an Affidavit of Service on the returnable date.

The judgment debtors are directed to comply with the earlier order of

Court.

(RAVI KRISHAN KAPUR, J.)

SK.