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Dredging And Desiltation Co. Pvt. ... vs Mackintosh Burn And Northern ...
2023 Latest Caselaw 1936 Cal/2

Citation : 2023 Latest Caselaw 1936 Cal/2
Judgement Date : 8 August, 2023

Calcutta High Court
Dredging And Desiltation Co. Pvt. ... vs Mackintosh Burn And Northern ... on 8 August, 2023
OCD-34
                                ORDER SHEET

                                 EC/322/2023

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            (Commercial Division)


                DREDGING AND DESILTATION CO. PVT. LTD.
                                VS
               MACKINTOSH BURN AND NORTHERN EXPRESS
                       CONSORTIUM AND ORS.


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 8th August, 2023.

Appearance:

Mr. Sakya Sen, Adv.

Mr. Sankarsan Sarkar, Adv.

Mr. Sunil Kr. Singhania, Adv.

...for the petitioner

Mr. Debnath Ghosh, Adv.

Mr. Arnab Chakraborty, Adv.

Ms. Pragya Bhowmick, Adv.

...for the judgment-debtor nos. 1 and 2

Mr. Shayak Mitra, Adv.

Mr. Debojyoti Das, Adv.

...for the judgment-debtor no. 3

The Court: The parties are before the Court from a decree dated 11th

April, 2023.

Learned counsel appearing for the judgment-debtor nos. 1 and 2 submits

that the appeal from the decree is pending before the Division Bench of this

Court and is running in the list even today.

Learned counsel appearing for the decree-holder seeks a direction on the

judgment-debtors to keep the decretal amount of Rs.1.93 crores in a separate

account until the matter is decided.

Learned counsel appearing for the judgment-debtors submits that this

can be considered by the Division Bench in the pending appeal.

List this matter on 30th August, 2023.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar

 
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