D. J. Tradecom Private Limited) ... vs Samiran Gain
2023 Latest Caselaw 1893 Cal/2

OCD-2

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                         (Commercial Division)
                            ORIGINAL SIDE

                                   EC/61/2023

        CELICA MOTOCORP PRIVATE LIMITED (FORMERLY KNOWN AS
               D. J. TRADECOM PRIVATE LIMITED) AND ANR.
                                  VS
                            SAMIRAN GAIN

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th August, 2023.

Appearance:

Mr. Soumya Ray, Adv.

Ms. Anwesha Saha, Adv.

...for the judgment-debtor

The Court: It is submitted on behalf of the judgment-debtor that the

balance consideration in terms of the orders of Court would be paid

positively by 20th August, 2023.

In default, the judgment-debtor agrees to encumber an immovable

property belonging to the judgment-debtor.

Let this matter appear on 22nd August, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag