Foundation Engineers vs Union Of India
2023 Latest Caselaw 1845 Cal/2

OD-40

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                    EC/958/2015

                              FOUNDATION ENGINEERS
                                       VS
                                 UNION OF INDIA

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 3rd August, 2023.


                                                                             Appearance:
                                                                 Mr. Asok Bhowmick, Adv.
                                                                      ...for the respondent

The Court:- None appears on behalf of the award-holder nor is any

adjournment prayed for on their behalf even in the second call.

The judgment-debtor is represented.

The matter was appearing in the Warning List and the parties were

deemed to have had notice that the matter would be taken up for hearing.

In view of the non-appearance of the award-holder, EC/958/2015 stands

dismissed for default.

Interim orders, if any, stand vacated.

(RAVI KRISHAN KAPUR, J.)

S.Bag