Besco Ltd ( Foundry Division) And ... vs Regional Provident Fund ...
2023 Latest Caselaw 1827 Cal/2

OD 4

                                ORDER SHEET
                               WPO/414/2023
                              IA No. GA/1/2023
                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE


                BESCO LTD ( FOUNDRY DIVISION) AND ANR
                                 VS
            REGIONAL PROVIDENT FUND COMMISSION I AND ORS



     BEFORE:
     The Hon'ble JUSTICE RAJA BASU CHOWDHURY
     Date: 2nd August, 2023.



                                                                     Appearance:
                                                   Mr. Soumya Majumder, Adv.
                                                         Mr. Rajib Mullick, Adv.
                                                           Ms. Saheli Sen, Adv.
                                                       Ms. Ayantika Saha, Adv.
                                                          . . .for the petitioners.

                                                        Ms. Aparna Banerjee, Adv.
                                               . . .for the respondent nos.1 to 4..

The Court: Hearing concluded. Judgment reserved.

(RAJA BASU CHOWDHURY, J.)

SP