Kotak Mahindra Bank Ltd vs Asgar Hussain & Anr
2023 Latest Caselaw 985 Cal/2

OD 7
                               ORDER SHEET
                                EC/224/2015
                  IA NO: GA/2/2020 (OLD NO.GA/519/2020)
                      IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                        KOTAK MAHINDRA BANK LTD.
                                   VS
                          ASGAR HUSSAIN & ANR.


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 19th April, 2023.

Appearance:

Ms. Shrayshee Das, Adv.

Mr. Niraj Gupta, Adv.

The Court: Counsel appearing on behalf of the award holder submits

that the judgment debtor no.2 has handed over the documents as were

directed by the order dated 10th April, 2023. Counsel on behalf of the award

debtor submits that his client shall be present in Court for examination on

16th June, 2023. Accordingly, the award debtor is directed to be present in

Court on 16th June, 2023 for examination.

(SHEKHAR B. SARAF, J.)

sp/