Poonam Gupta vs M D Creations And Ors
2023 Latest Caselaw 982 Cal/2

OD-23
                                ORDER SHEET

                                EC/476/2022

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                          [COMMERCIAL MATTER]

                             POONAM GUPTA
                                  -VS-
                         M D CREATIONS AND ORS.


     BEFORE:
     The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : April 19, 2023.

Appearance:

Ms. Priyanka Das, Adv.

... for the decree-holder

Mr. Sounak Mukherjee, Adv.

... for the judgment-debtor.

The Court: Learned counsel appearing on behalf of the decree-holder

seeks for an accommodation on the ground that the issue involved herein is

pending before the Hon'ble Apex Court being Special Leave to Appeal (C)

No.4404 of 2023.

In view of above, let the matter appear on 14th July, 2023.

(AJOY KUMAR MUKHERJEE, J.)

RS