Sushant Agarwal (Huf) And Anr vs Anmol Agarwal And Ors
2023 Latest Caselaw 977 Cal/2

OD-19
                                 ORDER SHEET

                                  EC/431/2022

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                     SUSHANT AGARWAL (HUF) AND ANR.
                                Versus
                        ANMOL AGARWAL AND ORS.

  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : April 19, 2023.

Appearance:

Mr. Nirmalya Dasgupta, Adv.

Mr. Jitendra Patnaik, Adv.

...for the petitioner

The Court: Learned counsel appearing on behalf of the decree-holder

submits that the settlement has not yet reached its finality in terms of the order

dated 10th February, 2023.

The judgment-debtor has not filed affidavit-of-assets.

The judgment-debtor is directed to appear personally on 3rd May, 2023.

Let the matter appear on 3rd May, 2023.

(AJOY KUMAR MUKHERJEE, J.)

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