Mainak Bose vs Uttam Shaw
2023 Latest Caselaw 974 Cal/2

OD-22
                                 ORDER SHEET

                                  EC/446/2022
                                IA No.GA/1/2023

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                 MAINAK BOSE
                                    Versus
                                 UTTAM SHAW

  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : April 19, 2023.

Appearance:

Mr. Debdutt Mukherjee, Adv. Mr. Rishabh Karnani, Adv.

Mr. Anurag Bagaria, Adv.

..for the decree-holder

Mr. Subrata Mukherjee, Adv. ..for the judgment-debtor

The Court: Learned counsel appearing on behalf of the judgment-debtor

undertakes to file affidavit-of-assets on 28th April, 2023.

The judgment-debtor is directed to appear personally on the date fixed.

Let the matter appear on 28th April, 2023.

(AJOY KUMAR MUKHERJEE, J.)

sp3