M/S. Sunderlal & Sons vs M/S. Gaya Prasad Chedilal & Ors
2023 Latest Caselaw 973 Cal/2

OD-2

                                  EC/517/2013
                                      With
                                  CS/27/2009
                               IA NO. GA/1/2014
                            (Old No: GA/1795/2014)
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                          M/S. SUNDERLAL & SONS
                                  Versus
                     M/S. GAYA PRASAD CHEDILAL & ORS.


  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : April 19, 2023.

Appearance:

Mr. Chayan Gupta, Adv.

Mr. Pourush Bandyopadhyay, Adv.

Mr. Surojit Biswas, Adv.

Mr. Arijeet Bera, Adv.

...for the decree-holder

Mr. K. C. Garg, Adv.

Mr. R. L. Joshi, Adv.

...for the judgment-debtors

The Court: The judgment-debtor nos. 2,3 and 4 appear before the court.

Judgment-debtor no.2, Ramlal Gupta, is cross-examined in part.

Due to paucity of time, the cross-examination of the witness could not be

concluded today.

Let the matter appear on 17th May, 2023.

The witness, Ramlal Gupta, is directed to remain present on the date fixed

for further examination.

(BIVAS PATTANAYAK, J.)

kc.