Zillion Infraprojects Pvt Ltd vs Bridge And Roof Co (India) Ltd
2023 Latest Caselaw 887 Cal/2

OD 11
                             ORDER SHEET
                              AP/407/2022
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                      ZILLION INFRAPROJECTS PVT LTD
                                    VS
                      BRIDGE AND ROOF CO (INDIA) LTD


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 5th April, 2023.

Appearance:

Mr. Sumit Kumar, Adv.

Mr. Soumen Das, Adv.

Mr. Amitavh Shukla, Adv.

The Court: Affidavits filed be taken on record.

Let this matter be fixed for hearing on 11th May, 2023 at 12.30 p.m.

Parties are at liberty to file their notes of argument by 4th May, 2023 along

with the judgments they wish to rely upon.

(SHEKHAR B. SARAF, J.) sp/