Kamala Naskar vs Ganguly Home Search Private
2023 Latest Caselaw 3053 Cal

28.04.2023
 KC(19)
                               F.M.A.T. 198 of 2023
                                  Kamala Naskar
                                     -versus-
                           Ganguly Home Search Private
                                 Limited and Anr.
                                       With
                                  CAN 1 of 2023


             Mr. Aniruddha Chatterjee,
             Mr. Jayanta Sengupta,
             Mr. Sayak Ranjan Ganguly,
             Ms. Srijani Ghosh...........................For the appellant.


                     An affidavit of service is on record. None appears

             for the respondents.

We admit the appeal on the short ground that the

alleged agreement for sale of which specific performance

is sought by the respondent/plaintiff was of 2012 and

that there was no warrant to pass an ex parte interim

order of injunction directing the appellant/defendant to

maintain status quo. We stay the operation of the

impugned judgment and order dated 31st March, 2023.

We are minded to give another to the respondents

to appear.

List this appeal and application on 16th May,

2023.

Advocate on record for the appellants/petitioners

shall notify the gist of this order to the respondents

immediately.

(BISWAROOP CHOWDHURY, J.) (I.P. MUKERJI, J.)