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Krishna Mukherjee vs Mr. Dhabal Jain & Ors
2023 Latest Caselaw 2985 Cal

Citation : 2023 Latest Caselaw 2985 Cal
Judgement Date : 27 April, 2023

Calcutta High Court (Appellete Side)
Krishna Mukherjee vs Mr. Dhabal Jain & Ors on 27 April, 2023
Item No.272


                           In The High Court At Calcutta
                                Special Jurisdiction
                                   Appellate Side

27.04.2023

Ct-24 CPAN 503 of 2021 Krishna Mukherjee v.

Mr. Dhabal Jain & Ors.

in WPA 9390 of 2020

Mr. Srijib Chakraborty Mr. Deeptangshu Kar ... for the petitioner.

Mr. Sandipan Banerjee Ms. Kalpita Paul ... for HMC.

The contemnor no. 2, Mr. Pritish Roy and the present incumbent Mr. Surit Mukherjee, Assistant Engineer (Building) are directed to remain personally present in Court on May 4, 2023 with a report indicating the steps taken for compliance of the direction passed by this Bench and affirmed by the Hon'ble Division Bench by judgment dated August 10, 2022.

List on May 4, 2023.

          Sh                               (Amrita Sinha, J.)
 

 
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