Abu Bakar Khan & Anr vs The State Of West Bengal & Ors
2023 Latest Caselaw 2956 Cal

61 26-04-2023

AKG WPA 7565 of 2020 With Ct. 238 CAN 1/2020 Abu Bakar Khan & Anr.

Vs.

The State of West Bengal & Ors.

Mr. Subhra Prakash Lahiri, Mr. Abdus Salam, Mr. Rajesh Naskar ...for the Petitioner

Mr. N. C. Bihani, Mrs. P. B. Bihani, Mr. Soumyajit Ghosh, Mr. Soumya Mukherjee ...for Burdwan University Mr. Himadri Sekhar Chakraborty ...for the State

Heard Mr. Lahiri, learned advocate appearing for

the petitioner, Mr. Bihani, learned advocate appearing for

the University and Mr. Chakraborty, learned advocate

appearing for the State.

Mr. Bihani seeks time to place some judgments in

support of his contention.

Since the original affidavit in opposition of the

university is not found on record, the university shall re-

affirm the said affidavit in opposition in the meantime.

List this matter on May 3, 2023 at 2 p.m. under the

same heading.

(Kausik Chanda, J.)