25.04.23 vs Sl-02 Sri Ghanashyam Rajak
2023 Latest Caselaw 2915 Cal

                                 FA 44 of 2023

                           Smt. Sandhya Rajak & Ors.
25.04.23

Versus Sl-02 Sri Ghanashyam Rajak Ct.32 (S.R.) By reason of a typographical error in the first and

second paragraphs of the judgement dated 21st March,

2023, the number of the suit has been incorporated as

'T.S. no.1137 of 2014' in place and stead of 'T.S. 137 of

2014'.

Office is directed to effect necessary correction in

the judgment.

The other portions of the said judgment shall

remain unaltered.

This rectification shall be deemed to have been

incorporated in the judgment dated 21st March, 2023.

All parties shall act on the server copies of this

order duly downloaded from the official website of this

Court.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)