Citation : 2023 Latest Caselaw 2913 Cal
Judgement Date : 25 April, 2023
25.04.2023
cm
CRA 434 of 2005
In the matter of : Md. Tahel Ansari & Ors.
.... for the appellants. Mr. Biswajit Manna Mr. Aritra Bhattacharya .... for the appellants.
Ms. Faria Hossain Mr. Anand Keshari .... for the State.
The learned advocate for the appellants submits that
CRA 435 of 2005 arising out of the self-same judgment is
pending before Division Bench.
To avoid multiplicity of proceedings CRA 434 of 2005,
the matter is released from the list and be placed before the
Hon'ble Chief Justice, High Court at Calcutta, for necessary
direction.
(Ananya Bandyopadhyay, J.)
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