Ashoke Sharma & Ors vs Unknown
2023 Latest Caselaw 2807 Cal

20.04.2023 Serial no. 40 Dd

CRA (DB) 103 of 2022 with CRAN 1 of 2022

In the matter of : Ashoke Sharma & Ors.

... ...Appellants

Mr. Soubhik Mitter, Mr. Sanjib Kr. Dan, Mr. Saryati Dutta, Mr. Bibaswan Bhattacharya, Advocates ... ... For the Appellants

Mr. Abhratosh Majumder, ld. Sr. Adv. Mr. Pramod Srivastava, Mr. Prabhat Srivastava, Mr. Pratim Dasgupta, Mr. Arif Ali, Advocates ... ...For the de facto complainant

Mr. P. K. Datta, ld. APP Mr. Z. N. Khan, Mr. Santanu Deb Roy, Advocates ... ...For the State

Heard learned advocates for the appellants, de facto complainant and the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)