Hdfc Bank Ltd vs The State Of West Bengal & Anr
2023 Latest Caselaw 2802 Cal

20-04-2023 ct no. 236 Sl.34 sp

C.R.R. 3447 of 2010

HDFC Bank Ltd.

-Versus-

The State of West Bengal & Anr.

Mr. Debasish Roy, Mr. Kaushik Chatterjee, Mr. Tirthankar Dey ...for the petitioner

Mr. Abhra Mukherjee, Mr. Gautam Banerjee ...for the State

Heard Mr. Debasish Roy, Mr. Kaushik Chatterjee,

learned counsel representing the petitioner and Mr. Abhra

Mukherjee, learned counsel representing the State.

None appears on behalf of the opposite party.

Hearing is concluded. Matter is reserved for

judgment.

(Siddhartha Roy Chowdhury, J.)