Subodh Kumar Singh Rathour vs The Chief Executive Officer
2023 Latest Caselaw 2736 Cal

19th April, 2023
  (D/L No.11)
      (SKB)

                                         W.P.A. 3381 of 2023

                                  Subodh Kumar Singh Rathour
                                                 Versus
                                      The Chief Executive Officer,
                   Kolkata Metropolitan Development Authority and others


                              Mr. Joydeep Kar,
                              Mr. Vipul Kundulia,
                              Mr. Siddhartha Lahiri,
                              Mr. Debraj Dutta
                                                       ... for the petitioner.

                              Mr. Kishore Dutta,
                              Mr. Avishek Guha,
                              Mr. Sirsanya Bandopadhyay,
                              Ms. Akansha Chopra,
                                                 ... for the respondents.

Learned counsel appearing for the petitioner has

handed up note by way of supplementary affidavit

distinguishing the judgments relied on by learned

counsel appearing for the respondents.

List this matter on 24th April, 2023 under the

heading "For Judgment".

(Moushumi Bhattacharya, J.)