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Urmila Jana vs Unknown
2023 Latest Caselaw 2673 Cal

Citation : 2023 Latest Caselaw 2673 Cal
Judgement Date : 18 April, 2023

Calcutta High Court (Appellete Side)

Urmila Jana vs Unknown on 18 April, 2023

18.04.2023

cm

CRA 244 of 2007

In the matter of : Urmila Jana.

.... for the appellant.

Mr. Sujit Bhunia ..... for the appellant.

The appellant i.e. Urmila Jana is present in court in

compliance with the order dated 28.02.2023 passed by this court.

Her personal appearance is noted and dispensed with.

Written instruction filed on behalf of the appellant be kept on

record.

None appears for the State. Mr. Pravas Bhattacharjee, is

requested to appear in the matter. His appointment may be

regularized in the meantime.

Judgment reserved. CAV.

(Ananya Bandyopadhyay, J.)

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