Shahbaz Ismail @ Shahbaz @ Md. ... vs Unknown
2023 Latest Caselaw 2634 Cal

17.04.2023 Serial no. 01 Dd

CRA 223 of 2021

In the matter of : Shahbaz Ismail @ Shahbaz @ Md. Jamal ... ...Appellant

Mr. Arko Chakraborty, Advocate ... ... For the Appellant

Mr. Neguive Ahmend, ld. APP Ms. Trina Mitra, Advocates ... ...For the State

Judgment and order dated February 1, 2023 is mentioned at the behest of the appellant for the inclusion of the name of the learned advocate-on-record.

Mr. Arko Chakraborty, learned advocate for the appellant be added in the list of advocates appearing for the appellant in the judgment and order dated February 1, 2023.

Department will incorporate such correction in the judgment and order dated February 1, 2023.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)