Citation : 2023 Latest Caselaw 2630 Cal
Judgement Date : 17 April, 2023
17.04.2023 Serial no. 02 Dd
CRA (DB)231 of 2022
In the matter of : Sheikh Rahamtulla @ Sajid @ Burhan Sheikh @ Surot Ali & Ors.
... ...Appellants
Mr. Arko Chakraborty, Mr. Bibek Dey, Advocates ... ... For the Appellants
Mr. Bhaskar Prosad Banerjee, ... ...For the NIA
Judgment and order dated March 1, 2023 is mentioned at the behest of the appellants for the inclusion of the name of the learned advocate-on-record.
Mr. Arko Chakraborty and Mr. Bibek Dey, learned advocates for the appellants be added in the list of advocates appearing for the appellants in the judgment and order dated March 1, 2023.
Department will incorporate such correction in the judgment and order dated March 1, 2023.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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