Citation : 2023 Latest Caselaw 2267 Cal
Judgement Date : 3 April, 2023
CRA (DB) 36 of 2022 03.04.2023
With Sl. 49 wt50 Court No.29 IA NO.: CRAN 1 of 2022 (AD) In the matter of: Habibur Rahaman & Ors.
... Appellants.
Mr. Sekhar Kumar Basu, Ld. Sr. Advocate Mr. Soubhik Mitter Ms. Rajnandini Das ... for the appellants.
Mr. Madhusudan Sur, Ld. APP Mr. Dipankar Pramanik ... for the State.
With CRA (DB) 62 of 2022
In the matter of: Serajul Haque ... Appellant.
Mr. Milon Mukherjee, Ld. Sr. Advocate Mr. Rahul Ganguly ... for the appellant.
Two appeals are taken up for analogous hearing as they
emanate out of the same impugned judgment and order convicting
the appellants.
Heard the learned Senior Advocate appearing for the
appellants in CRA (DB) 36 of 2022.
Learned Senior Advocate appearing for the appellant in CRA
(DB) 62 of 2022 seeks adjournment.
State is represented.
List both the appeals on April 12, 2023 as prayed for.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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