Idfc First Bank Limited vs Shree Ram Iron Stores And Ors
2023 Latest Caselaw 1105 Cal/2

ODC-7
                                   ORDER SHEET

                                     EC/69/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                           IDFC FIRST BANK LIMITED
                                      VS
                        SHREE RAM IRON STORES AND ORS


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 28th April, 2023 Appearance:

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett Chakraborty, Adv.

...for the petitioner

Mr. Ovik Sengupta, Adv.

Ms. Parna Mukherjee, Adv.

...for the judgment-debtors

The Court: Receiver files report which is taken on record.

Receiver informs the Court that talks of settlement are going on between

the parties and, accordingly, the petitioner has not insisted on the Receiver

carrying out the Court's order of taking possession of the stocks.

In light of the above, this matter is adjourned and shall be taken up on

June 16, 2023.

Parties are directed to complete their settlement talks within this time.

(SHEKHAR B. SARAF, J.)

R.Bhar