Sreejit Kumar Tagore vs Radha Kissen Bhatter And 10 Others
2023 Latest Caselaw 1074 Cal/2

      OD-3


                                  ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                  EC/189/2019
                          IA NO: GA/3/2022, GA/4/2022,
                              GA/5/2023, GA/6/2023

                          SREEJIT KUMAR TAGORE
                                    VS
                    RADHA KISSEN BHATTER AND 10 OTHERS

BEFORE:
The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 26th April, 2023

Appearance:

Mr. Mukul Lahiri, Adv.

Mr. Durga Prasad Dutta, Adv.

Mr. Souvik Sen, Adv.

Mr. Kaustav Chandra Deb, Adv.

..for decree-holder

Mr. Chanchal Kumar Dutta, Adv.

Mr.Rupak Ghosh, Adv.

Mr. Nirmalya Das Gupta, Adv.

Ms. K. Mullick, Adv.

..for the applicant.

The Court:- The Affidavit in Opposition and the Affidavit in Reply in

GA/5/2023 filed today be kept with the record.

Heard learned counsel appearing on behalf of the decree-holder in full.

Learned counsel appearing on behalf of the judgment debtors seeks for

an accommodation to give reply.

Learned counsel appearing on behalf of the decree-holder seeks to file an

Affidavit in Opposition in GA/6/2023. Let such Affidavit in Opposition be filed

within a week from date. Reply if any, be filed within one week thereafter. Let such affidavit be filed without prejudice to decree-holder's right to question

maintainability of the application.

Let the matter appear for further hearing on 9th June, 2023.

(AJOY KUMAR MUKHERJEE, J.)

D.Ghosh