P G And W Sawoo Pvt. Ltd vs Union Of India
2023 Latest Caselaw 1036 Cal/2

OD 11


                                ORDER SHEET
                              IA NO.GA/2/2023
                                     In
                                AP/270/2020
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                        P G AND W SAWOO PVT. LTD.
                                     VS
             UNION OF INDIA, MINS OF FINANCE DEPT OF REVENUE



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 24th April, 2023.




                                                                          Appearance:
                                                               Mr. S.N. Mitra, Sr. Adv.
                                                         Mr. Suchayan Banerjee, Adv.
                                                         Mr. Souradeep Banerjee, Adv.
                                                               Mr. S.K. Banerjee, Adv.
                                                                    ...for the petitioner

                                               Mr. Uday Sankar Bhattacharya, Adv.
                                                           Mr. Tapan Bhanja, Adv.
                                                               ...for the respondent

The Court: Matter heard. Judgment is reserved.

(SHEKHAR B. SARAF, J.)

B.Pal