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Gd/Ssd Db Block Residents ... vs State Of West Bengal & Ors
2022 Latest Caselaw 7205 Cal

Citation : 2022 Latest Caselaw 7205 Cal
Judgement Date : 29 September, 2022

Calcutta High Court (Appellete Side)
Gd/Ssd Db Block Residents ... vs State Of West Bengal & Ors on 29 September, 2022

2 29.09.2022 WPA/12044/2017 IA NO: CAN/1/2017(Old No:CAN/5889/2017) gd/ssd DB BLOCK RESIDENTS ASSOCIATION & ANR.

VS STATE OF WEST BENGAL & ORS.

Mr. Saptarshi Banerjee, Mr. Ayush Jain ..for the Petitioners

Mr. S.N. Mookherjee, learned Advocate General, Mr. Tapan Kumar Mukherjee, Mr. Some Nath Naskar ..for the State

Mr. Amitava Chaudhuri Mr. N. Roy ..for WBJEEB

The matter was earlier heard and reserved for

judgment and it is listed for further arguments.

Learned counsel for the parties have concluded

their further arguments.

Reserved for order.

(Prakash Shrivastava, C.J.)

(Rajarshi Bharadwaj, J.)

e

 
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