Citation : 2022 Latest Caselaw 6898 Cal
Judgement Date : 23 September, 2022
23.09.2022 CRA 368 of 2007 S/L. 18 Court No.12 In the matter of: Gautam Paul Suvayan/ Sourav ....Appellant.
Mr. Debapratim Guha Mr. Sumanta Ganguly Mr. Rajiv Lochan Chakraborty Ms. Anchita Sarkar ...for the appellant.
Mr. Saswata Gopal Mukherjee, Ld. PP Ms. Zareen N. Khan Mr. Ashok Das ...for the State.
Heard Ms. Anchita Sarkar, learned Counsel appearing for the
appellant and Mr. Ashok Das led by Ms. Zareen N. Khan, learned
Counsel appearing for the State.
Hearing concluded.
Judgment reserved.
List this matter on September 27, 2022 on the top of the list
for delivery of judgment.
(Chitta Ranjan Dash, J.)
(Partha Sarathi Sen, J.)
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