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Sl-23 vs Ct.32 Mahesh Kumar & Anr
2022 Latest Caselaw 6597 Cal

Citation : 2022 Latest Caselaw 6597 Cal
Judgement Date : 14 September, 2022

Calcutta High Court (Appellete Side)

Sl-23 vs Ct.32 Mahesh Kumar & Anr on 14 September, 2022

                                FAT 318 of 2018

14.09.22

Md. Mukhtar Sl-23 v.

Ct.32 Mahesh Kumar & Anr. (S.R.) Mr. Suraj Mitra Mr. Amal Kr. Sen Mr. Lal Mohan Basu Mr. S. Bhattacharjee ... for the appellant.

Mr. Mitra, learned senior counsel appearing for the

appellant has concluded his argument.

Judgment reserved.

(Partha Sarathi Chatterjeee, J.) (Tapabrata Chakraborty, J.)

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