Citation : 2022 Latest Caselaw 6592 Cal
Judgement Date : 14 September, 2022
Dl. September F.A. 410 of 2009
5. 14, 2022
Karan Chabria
Vs,
Yashwant Chabria & ors.
Mr. Saptangshu Basu,
Mr. Biswanath Chatterjee,
Mr. Kaushik Mandal,
...for the appellant.
Mr. Ashok Kumar Banerjee,
Mr. Ashim Kumar Routh,
Ms. Ananya Mondal,
...for the respondents no. 1 and 2.
Mr. Bhaskar Ghosh, Mr. Sibsankar Das, Mr. Siddhartha Paul, ...for the respondent no. 3.
Inadvertently C.O.T. 40 of 2010 has not been printed in
the cause list. However, hearing of the appeal and the connected
application being CAN 5 of 2022 as also the cross objection are
concluded and the judgment is reserved.
dns ( Siddhartha Roy Chowdhury, J. ) ( Soumen Sen, J. )
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!