Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Chandan Thakur @ Chadan Thakur vs Reliance Gen.Ins.Co.Ltd. & & Ors
2022 Latest Caselaw 6463 Cal

Citation : 2022 Latest Caselaw 6463 Cal
Judgement Date : 9 September, 2022

Calcutta High Court (Appellete Side)
Chandan Thakur @ Chadan Thakur vs Reliance Gen.Ins.Co.Ltd. & & Ors on 9 September, 2022
  9.9.2022
   sl.2
Ct No. 654
   Sk


                     F.M.A.T. 1401 of 2015

                     Chandan Thakur @ Chadan Thakur
                               vs
                 Reliance Gen.Ins.Co.Ltd. & & Ors.

               Mr. Subir Banerjee
               Mr. Sandip Bandyopadhyay
               Mrs. R.Basu Roy
                       ...for the appellant.

               Ms. Gopa Das Mukherjee
                          ...for the respondents.

Heard Mr. Subir Banerjee, learned advocate for the

appellant concludes his argument.

Ms. Gopa Das Mukherjee, learned advocate for the

respondents concludes her argument.

Judgment is reserved and made CAV.

(Bivas Pattanayak J.)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter