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Tata Sponge Iron Limited vs Msp Sponge Iron Limited
2022 Latest Caselaw 2621 Cal/2

Citation : 2022 Latest Caselaw 2621 Cal/2
Judgement Date : 30 September, 2022

Calcutta High Court
Tata Sponge Iron Limited vs Msp Sponge Iron Limited on 30 September, 2022
OD-12                         ORDER SHEET
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                               EC/201/2019

                         TATA SPONGE IRON LIMITED
                                  VS
                         MSP SPONGE IRON LIMITED

     BEFORE:
     The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE
     Date : 30th September, 2022.

                                                                      Appearance:
                                                           Mr. Gaurav Khaitan, Adv.
                                                                  Mr. A. Basu, Adv.
                                                                ... for the petitioner.

                                                                Mr. D. Dinda, Adv.
                                                              ... for the respondent.

The Court: Copy of the bank guarantee filed by the judgment

debtor be taken on record.

Let the matter appear four weeks after Puja Vacation.

(AJOY KUMAR MUKHERJEE, J.)

mg

 
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