Citation : 2022 Latest Caselaw 7292 Cal
Judgement Date : 31 October, 2022
31.10.2022
SL No. 1
Ct No. 654
Sk
F.M.A.122 of 2018
IA No: CAN/2/2018
(Old No. CAN 9148/2018,
(CAN/3/2019(Old No. 2345/2019)
The National Insurance Co.Ltd.
Vs
Kusum Agarwala & Ors.
Mr. Rajesh Singh
.......for the appellant.
Mr. Hemendra Krishna Guha Roy
Ms. Sunindita Ghosh
Mr. Sujoy Guha Roy
...for the respondents.
Mr. Hemendra Krishna Guha Roy, learned advocate for the respondent no. 1 concludes his argument.
Mr. Rajesh Singh, learned advocate for the appellant-insurance company has also made submissions with regard to the replies. Hearing concluded and judgment is reserved and made C.A.V.
(Bivas Pattanayak J.)
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