Dr. Trayee Biswas & Anr vs The State Of West Bengal & Ors
2022 Latest Caselaw 7936 Cal

30.11.2022
Item No. 115
Ct. No. 238
AKG
                                    WPA 9267 of 2021
                                 Dr. Trayee Biswas & Anr.
                                            Versus
                              The State of West Bengal & Ors.


                  Mr. N. C. Bihani,
                  Ms. P. B. Bihani
                  Mr. Soumya Mukherjee
                                                             ...for the Petitioner
                  Mr. Swapan Kr. Datta,
                  Mr. Dipankar Das Gupta
                                                                ...for the State
                  Mr. Biswajit Sarkar,
                  Mr. Amit Bikram Mahata
                                                  ...for Respondent Nos. 7 & 8

Heard Mr. N. C. Bihani, learned advocate

appearing for the petitioner.

Mr. Swapan Kr. Datta, learned advocate

appearing for the State seeks time.

List this matter for further hearing on

14.12.2022 at 2 p.m. under the same heading.

Mr. Bihani will file a compilation of judgments

and short notes of argument and serve the same to

Mr. Dutta in the meantime.

(Kausik Chanda, J.)