Citation : 2022 Latest Caselaw 7909 Cal
Judgement Date : 29 November, 2022
2. 29-11-2022
debajyoti (Ct. no.06) MAT 208 of 2018 + IA NO:CAN/1/2018 (Old No:CAN/3862/2018) + CAN/2/2018 (Old No:CAN/3960/2018)
State of West Bengal & Ors.
Vs.
Basanti Sarkar & Ors.
Mr. Rabindra Narayan Dutta, Mr. Hare Krishna Halder ... For the Appellants/State.
Mr. Susovan Sengupta, Mr. Subir Pal ... For the P.W.D.
On our request, Mr. Susovan Sengupta, learned advocate, and his junior, Mr. Subir Pal, represented the Public Works Department, Government of West Bengal, in this case, to assist us. Inadvertently, this was not recorded earlier. We appreciate the assistance rendered to us by Mr. Sengupta and Mr. Pal. Their appointment should be regularized.
Written notes of argument filed in Court be taken on record.
Hearing is concluded. Judgment is reserved.
(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)
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