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Kuntal Mukherjee vs West Bengal State Electricity ...
2022 Latest Caselaw 7632 Cal

Citation : 2022 Latest Caselaw 7632 Cal
Judgement Date : 17 November, 2022

Calcutta High Court (Appellete Side)
Kuntal Mukherjee vs West Bengal State Electricity ... on 17 November, 2022
D/L. 40.
November 17, 2022.
MNS.


                                  WPA No. 9630 of 2022

                                  Kuntal Mukherjee
                                          Vs.
                         West Bengal State Electricity Distribution
                              Company Limited and others

                      Mr. Anupam Dasadhikary,
                      Mr. Samik Sarkar,
                      Mr. Pradeep Pandey

                                     ... for the petitioner.

                      Mr. Debanjan Mukherjee

                                       ...for the WBSEDCL.

                      Mr. Vikas Baisya,
                      Mr. Surojit Dasgupta

                              ...for the private respondent no. 5.

Heard in part.

Heard learned counsel for the parties at

length.

At this juncture, learned counsel appearing

for the private respondent no. 5 seeks an

adjournment to cite certain judgments in support

of his argument.

For such purpose, the matter is adjourned

till November 25, 2022, when it will next be listed

for hearing.

(Sabyasachi Bhattacharyya, J.)

 
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