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Basudeb Das & Anr vs The State Of West Bengal & Anr
2022 Latest Caselaw 7599 Cal

Citation : 2022 Latest Caselaw 7599 Cal
Judgement Date : 16 November, 2022

Calcutta High Court (Appellete Side)
Basudeb Das & Anr vs The State Of West Bengal & Anr on 16 November, 2022

16.11.2022

Court No.35 Item No. 39 CRA 720 of 2012

d.g.

Basudeb Das & Anr.

Vs.

The State of West Bengal & Anr.

Mr. Arnab Chatterjee, Ms. Dhanasree Biswas.

... For the appellants

Mr. Pravas Bhattacharya, Ms. Ayantika Bose.

... for the State

Hearing of the appeal is concluded. Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

 
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