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Maradona Seikh @ Mara Sk vs Unknown
2022 Latest Caselaw 7543 Cal

Citation : 2022 Latest Caselaw 7543 Cal
Judgement Date : 14 November, 2022

Calcutta High Court (Appellete Side)
Maradona Seikh @ Mara Sk vs Unknown on 14 November, 2022
                                           CRA 264 of 2021
14.11.2022

Sl. 207(M/L) Court No.29 In the matter of: Maradona Seikh @ Mara Sk (AD) ...Appellant.

Mr. Prabir Mitra Mr. Prabir Majumder ... for the Appellant.

The appeal is against judgment and order of conviction, inter

alia, under Section 376 of the Indian Penal Code, 1860.

Appellant will give notice upon the de facto complainant as to

the pendency of this appeal.

List the appeal on November 29, 2022.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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