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Shib Prakash vs Unknown
2022 Latest Caselaw 3034 Cal

Citation : 2022 Latest Caselaw 3034 Cal
Judgement Date : 20 May, 2022

Calcutta High Court (Appellete Side)
Shib Prakash vs Unknown on 20 May, 2022
     25
20.05.2022

Ct.40 AKG CRR 1316 of 2020 With CRAN 1 of 2020

In Re: - An application under Section 482 of the Code of Criminal Procedure, 1973.

And In the matter of: Shib Prakash .... Petitioner

Mr. Vikash Singh, Mr. Ayush Kaushik ...for the Petitioner

Mr. Swapan Banerjee, Ms. Purnima Ghosh ...for the State

The hearing is concluded. The judgment is reserved on the

point of passing the interim order. Copy of the case diary is kept with

the records.

(Kausik Chanda, J.)

 
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