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Smt. Kabita Sinha vs Parvez Ahmed Siddique
2022 Latest Caselaw 2999 Cal

Citation : 2022 Latest Caselaw 2999 Cal
Judgement Date : 19 May, 2022

Calcutta High Court (Appellete Side)
Smt. Kabita Sinha vs Parvez Ahmed Siddique on 19 May, 2022

19.05.2022 sayandeep

CPAN 256 of 2020 in WPA 7741 of 2018

Smt. Kabita Sinha

-Versus-

Parvez Ahmed Siddique

Mr. Bhaskar Prasad Vaisya Mr. Suman dey Mr. N B. Mondal ...... for the D.P.P.G.

This is the first time that this matter is

appearing for contempt of the judgment and order

passed by this Court on 09.12.2019.

List this matter on 17th June, 2022.

Service to be effected in the meantime.

(Moushumi Bhattacharya, J.)

 
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