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Arati Sudan Panja vs Khalid Aizer Anwar & Anr
2022 Latest Caselaw 2996 Cal

Citation : 2022 Latest Caselaw 2996 Cal
Judgement Date : 19 May, 2022

Calcutta High Court (Appellete Side)
Arati Sudan Panja vs Khalid Aizer Anwar & Anr on 19 May, 2022

19.05.2022 sayandeep

CPAN 146 of 2021 In WPA 23571 of 2018 With IA NO: CAN/1/2020(Old No. CAN/11729 of 2019)(not in file)

Arati Sudan Panja

-Versus-

Khalid Aizer Anwar & Anr.

Mr. Sudipta Maiti ...... for the petitioner Mr. Bhaskar Prasad Vaisya Mr. Nilay Baran Mondal ..... for the contemnor

Learned counsel appearing for the alleged

contemnor submits that he has filed a recalling

application in respect of the Judgment passed by this

Court.

List this matter on 10th June, 2022 as prayed for.

Counsel submits that the order has been

otherwise complied with and that the petitioner has

claimed interest at 18% in accordance with paragraph

19 of the Judgment.

The order of compliance is kept on record.

(Moushumi Bhattacharya, J.)

 
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