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CRA (DB)/66/2022
2022 Latest Caselaw 2800 Cal

Citation : 2022 Latest Caselaw 2800 Cal
Judgement Date : 12 May, 2022

Calcutta High Court (Appellete Side)

CRA (DB)/66/2022 on 12 May, 2022

12.05.2022

sdas

CRA (DB) 66 of 2022 with CRAN 2 of 2022

In Re : Sk. Raja @ Raja Khan & Anr.

..... appellants/ applicants

Mr. Soubhik Mitter ..... for the appellants/ applicants

Mr. Narayan Prasad Agarwala Mr. Pratick Bose ...... for the State

Department is directed to submit report whether other

co-convicts have preferred appeals against selfsame judgment

and order of conviction and sentence. If so, list the matter

along with this appeal on Monday (16.05.2022).

(Bivas Pattanayak, J.) (Joymalya Bagchi, J.)

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