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Sumona Mondal vs Dr. Ajoy Chakraborty & Anr
2022 Latest Caselaw 2753 Cal

Citation : 2022 Latest Caselaw 2753 Cal
Judgement Date : 11 May, 2022

Calcutta High Court (Appellete Side)
Sumona Mondal vs Dr. Ajoy Chakraborty & Anr on 11 May, 2022

11th May, 2022 (D/L No.04) (sayandeep)

CPAN 384 of 2022 in WPA 20516 of 2021

Sumona Mondal Vs.

Dr. Ajoy Chakraborty & Anr.

Mr. Partha Sarathi Bhattacharyya Mr. Kartik Kumar Roy, Mr. Debashis Banerjee, .......for the petitioner

Mr. Swapan Kumar Dutta Mr. Rajat Dutta

Mr. Amitava Chaudhuri, Mr. N.Roy

This contempt arises out of a judgment and order

passed by this Court on 1st March, 2022.

An affidavit-of-compliance has already been filed

by the alleged contemnor No. 02.

The alleged contemnor No. 01 is given time to file

his compliance report within 16th May, 2022.

List this matter on 17th May, 2022.

(Moushumi Bhattacharya, J.)

 
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