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Papy Pattanayak & Ors vs Dr. Ajoy Chakraborty & Anr
2022 Latest Caselaw 2727 Cal

Citation : 2022 Latest Caselaw 2727 Cal
Judgement Date : 10 May, 2022

Calcutta High Court (Appellete Side)
Papy Pattanayak & Ors vs Dr. Ajoy Chakraborty & Anr on 10 May, 2022
   Ct. 05
Item No.06
10.05.2022
 (suvendu)

                             CPAN 301 of 2022
                                In
                             WPA 19993 of 2021

                      Papy Pattanayak & Ors.
                                Vs.
                      Dr. Ajoy Chakraborty & Anr.


                     Mr.   Partha Sarathi Bhattacharya
                     Mr.   Kartik Kumar Ray
                     Mr.   Debashis Banerjee
                     Mr.   Raju Bhattacharya
                     Mr.   Arunava Mait
                                            ............for the petitioners

                     Mr. Swapan Kumar Dutta
                     Mr. Rajat Datta
                                  .......for the alleged contemnor no.1

                     Mr. Amitava Chaudhuri
                     Mr. N. Roy
                                 .......for the alleged contemnor no.2



                     Since an Appeal has been preferred from

             the judgment and order passed by this Court in

             WPA 19993 of 2021 by the respondents in the said

writ petition and is listed before the Division

Bench of this Court, list this matter on 18 th May,

2022.

(Moushumi Bhattacharya, J.)

 
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