Minu Bewa vs The State Of West Bengal & Ors
2022 Latest Caselaw 2557 Cal

     05.05.22
99   Ct. No.11
      Sws.M
                                        MAT 294 of 2018


                                           Minu Bewa
                                               Vs
                                 The State of West Bengal & Ors.

                      Mr. Debanik Banerjee
                      Mr. Sidharta Basu
                      Ms. Sabnam Sultana
                                   ......for the appellant

                      Mr. Milan Chandra Bhattacharjee
                      Ms. Sulagna Bhattacharya
                                   ......for the respondent No. 9

Mr. Susovan Sengupta Mr. Manas Kumar Sadhu

......for the State

Party/Parties is/are represented in the order of

their name/names as printed above in the cause-title.

Heard the parties at length.

Hearing stands concluded.

Judgment stands reserved.

All parties to act on a server copy of this order

downloaded from the official website of this Court.

(Ananda Kumar Mukherjee, J.) (Subrata Talukdar, J)