Basudeb Mondal vs State Of West Bengal & Ors
2022 Latest Caselaw 2553 Cal

05.05.2022
        05
AN/Ct. No.25
                                  WPA 28971 of 2008
                                        with
                                    CAN 3 of 2022
                                          and
                    IA No. CAN 1 of 2015 (Old No. 1898 of 2015)


                                 Basudeb Mondal
                                       versus
                             State of West Bengal & ors.


               Mr. Arup Banerjee
                                               ... for the petitioner

               Mr. Ranjit Kumar Jaiswal
               Mr. Pradip Mukherjee
                                               ... for added respondent

Mr. Benazir Ahmed ... for the State

Affidavits-in-reply filed by the petitioner against the

affidavit-in-opposition filed by respondent nos. 3 and 9 are

taken on record.

Heard learned advocates for the parties at length.

Hearing concluded. Judgment is reserved.

(Hiranmay Bhattacharyya, J.)