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Kotak Mahindra Bank Ltd vs Saisree Engineers Private ...
2022 Latest Caselaw 1562 Cal/2

Citation : 2022 Latest Caselaw 1562 Cal/2
Judgement Date : 10 May, 2022

Calcutta High Court
Kotak Mahindra Bank Ltd vs Saisree Engineers Private ... on 10 May, 2022
ODC 9
                                EC/315/2021
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


                         KOTAK MAHINDRA BANK LTD.
                                    VS
                 SAISREE ENGINEERS PRIVATE LIMITED AND ANR


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 10th May, 2022.

Appearance:

Ms. Shrayashee Das, Adv.

The Court: Affidavit of assets has been filed by the judgment debtor be

taken on record.

The matter is fixed on 15th July, 2022 for examination of judgment

debtor.

(SHEKHAR B. SARAF, J.)

sp/

 
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