Smt. Barnali Dutta And Ors vs Somnath Mullick And Anr
2022 Latest Caselaw 1539 Cal/2

OD-22
                                 EC/22/2021
                              IA NO: GA/1/2021
                      IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE




                         SMT. BARNALI DUTTA AND ORS.
                                      VS
                          SOMNATH MULLICK AND ANR.



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th May, 2022.

Appearance:

Mr. A.C. Kar, Adv.

Mr. Pramit Kumar Shee, Adv.

Mr. Sudipta Kumar Bose, Adv.

Mr. Subhankar Das, Adv.

Mr. Avishek Guha, Adv.

Ms. Neha Dutt Tehani, Adv.

The Court : The Department is directed to permit the legal heirs of the

judgment debtors no. 5a to 5b to file their Vakalatnama in the Department

during the course of this week.

Let this matter appear on 11 May, 2022.

(RAVI KRISHAN KAPUR, J.) SK.