Co-Operative Credit Society Ltd vs The State Of West Bengal & Others
2022 Latest Caselaw 1530 Cal/2

OD-1

                              WPO/56/2014
             IA No.GA/1/2015(Old No.GA/3881/2015), GA/5/2021


                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                ORIGINAL SIDE


                      THE CAL TRAMWAYS EMPLOYEES
                    CO-OPERATIVE CREDIT SOCIETY LTD.
                                 Versus
                   THE STATE OF WEST BENGAL & OTHERS


  BEFORE:
  The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
  Date :2nd May, 2022

                                                                       Appearance:
                                                       Mr. Saptanshu Basu, Sr. Adv.
                                                    Mr. Shibnath Bhattacharya, Adv.
                                                    Mr. Abhishek Bhattacharjee, Adv.

                                                        Mr. Soumya Majumdar, Adv.
                                                         Ms. Deblina Chattaraj, Adv.



       The Court: The written notes of argument filed by the petitioner and the

respondent Corporation today be kept on record.

Judgment is reserved in the matter.

(SABYASACHI BHATTACHARYYA, J.)

bp.