Citation : 2022 Latest Caselaw 978 Cal
Judgement Date : 3 March, 2022
D/L 32 C.R.R. No.2265 of 2019 March 3, (Via Video Conference)
Bpg.
In Re: An application under Sections 482 & 483 of the Code of Criminal Procedure, 1973;
Ashim Bose Versus Smt. Sima Ghosh
Mr. Ranjan Kumar Roy.
...for the petitioner.
Mr. Prasenjit Mukherjee.
...for the opposite party.
Ms. Debjani Sahu.
...for the State.
Hearing is concluded.
Judgment is reserved.
(Tirthankar Ghosh, J.)
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